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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(c) in Telangana Court of Wards Act, 1350 F

(c)shares, debentures or stock in railways or other companies the interest whereon is guaranteed by the [Government] [Substituted for 'Sarkar-i-Aali' (Government of Hyderabad) by A.P.A.O. 1957.] or the Government of India;