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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in Coal Mines Provident Fund and Bonus Schemes Act, 1948

(a)"bonus" means any sum of money payable to an [employee] [Substituted by Act 80 of 1950, section 3 for 'employee in a coal mine'.] under the Coal Mines Bonus Scheme framed under this Act;