Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Companies (passing of the resolution by postal ballot) Rules, 2011 1. Short title and commencement. - (1) These rules may be called the Companies (passing of the resolution by postal ballot) Rules, 2011. (2)They shall come into force on the date of their publication in the official gazette.
