Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 10B in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 10B. [ [Omitted by Act 24 of 2005 w.e.f. 24.8.2005] xxx ]
