Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 158B] [Entire Act] Union of India - Subsection Section 158B(iii) in The Drugs and Cosmetics Rules, 1945 (iii)For textual indications the safety and effectiveness study is not required.
