Section 94(3)(iii) in Motor Vehicles Act, 1939

[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(3)(iii) in Motor Vehicles Act, 1939

(iii)in relation to any other State Transport Undertaking or any local authority, means that Government which has control over that Undertaking or authority.]]

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Union of India - Subsection

Section 94(3)(iii) in Motor Vehicles Act, 1939