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State of Assam - Section

Section 430 in The Assam Excise Rules, 2016

430. Maintenance of register of receipts and issues.

- A register of receipts and issues of clothing and equipment in Form No.25 of Schedule XXXI (S.V.-Miscellaneous) should be maintained in the office of the Commissioner of Excise. The Superintendent and the Deputy Superintendent in the district and Sub-divisional Office shall maintain a register of receipt and issue of uniform to Excise Head Constable and Excise Constable.