Calcutta High Court
M/S. Metro Infrastructure Development ... vs M/S. Bengal Tools Ltd on 4 July, 2016
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
ACO 109/2015
APO 229/2015
ACO 82/2015
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
M/S. METRO INFRASTRUCTURE DEVELOPMENT LTD.
AND
M/S. BENGAL TOOLS LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 4th July, 2016.
Appearance :
Mr.Ratnanko Banerji, Sr. Adv.
Mr.Shaunak Mitra, Adv.
Mr.Tarun Aich, Adv.
Mr.Anurag Bagaria, Adv.
The Court : Sufficient cause has been shown for not being able to appear on 16th June, 2015. The order passed on 16th June, 2015 is recalled and ACO No.82 of 2015 and APO No.229 of 2015 are restored to its original file and number.
ACO No.109 of 2015 is disposed of accordingly. Let the appeal appear on next Monday, i.e. 11th July, 2016.
Urgent photostat certified copy of this order, if applied for, be supplied to the parties upon compliance of all requisite formalities.
(SOUMEN SEN, J.) sd/