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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Assam - Subsection

Section 75(8) in Instructions Relating to Liquor

(8)Contractor to take over bottles. - The existing stock of graduated bottles in the hands of the Deputy Commissioner or with retail vendors or subsequently received by them from consumers will be taken over by the contractors if so ordered by the Deputy Commissioner at the prices mentioned in paragraph (6) above. The contractors shall De entitled to make use of these bottles for the issue of liquor and to recover their prices from the licensees. They will be bound to refund to the lessees the full value of all such bottles returned in good condition.