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State of Himachal Pradesh - Section

Section 11 in Himachal Pradesh Registration of Tourist Trade Act, 1988

11. Certificate of registration of a hotel.

- The prescribed authority shall, unless registration is refused under section 12, direct the entry of the name and particulars of the hotel and the hotel-keeper to be entered in the register maintained for the purpose, and shall issue a certificate of registration to the hotel-keeper in the prescribed form.