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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(4)Each project shall meet the following criteria, namely:-
(a)seek to achieve demonstrable energy savings and mitigating emissions of greenhouse gases and project sponsors or participants must offer a viable method to monitor and verify the same;
(b)be a new project but shall not takeover of an existing project; and
(c)use viable technologies and to be developed after energy audit or feasibility studies.