Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(g) in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951 (g)"Service" means the Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service.
