Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 57L in Jharkhand Co-operative Societies Act, 2008

57L. Payment of purchase money.

- The price of every lot shall be paid at the time of sale , or as soon thereafter as the officer holding the sale direct, and in default of such payment the property shall be put up again and sold.