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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(60) in Haryana Municipal Corporation Act, 1994

(60)"vehicle" includes a carriage, cart, van, dray, truck, hand- craft, bicycle, tricycle, cycle-rickshaw, auto-rickshaw, motor vehicle and every wheeled conveyance which is used or is capable of being used in a street;