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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Mizoram - Subsection

Section 69(c) in The Mizoram Excise Act, 1973

(c)the receptacles, packages and coverings, in which anything liable to confiscation under Clause (a) or Clause (b) is found and the other contents, if any, of such receptacles and packages; and