Supreme Court - Daily Orders
State Of Karnataka Lokayukta Police vs S. Subbegowda on 2 August, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.30 COURT NO.10 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL).... Diary No(s).25627/2019
(Arising out of impugned final judgment and order dated 16-08-2018
in CRLP No.4463/2018 passed by the High Court Of Karnataka At
Bengaluru)
STATE OF KARNATAKA LOKAYUKTA POLICE Petitioner(s)
VERSUS
S. SUBBEGOWDA Respondent(s)
(IA No.111015/2019-CONDONATION OF DELAY IN FILING)
Date : 02-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Mr. Joseph Aristotle S., AOR
Mrs. Priya Aristotle, Adv.
Mr. Rijuk Sarkar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.08.02 16:51:42 IST Reason: