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Supreme Court - Daily Orders

Chief Works Manager, S.E.R., Kharagpur vs Asst.Commnr.Commercial Taxes,West ... on 12 March, 2015

Bench: Chief Justice, Sudhansu Jyoti Mukhopadhaya, Arun Mishra

  ITEM NO.126                               COURT NO.1                  SECTION IIIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Civil Appeal                No(s).    6735/2008

  CHIEF WORKS MANAGER, S.E.R., KHARAGPUR                                Appellant(s)

                                                    VERSUS

  ASST.COMMNR.COMMERCIAL TAXES,WEST BENGAL                              Respondent(s)


  Date : 12/03/2015 This appeal was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
                         HON'BLE MR. JUSTICE ARUN MISHRA


  For Appellant(s)                     Mr. B. Krishna Prasad,Adv.(NP)


  For Respondent(s)                    Mr. Anip Sachthey,Adv.
                                       Ms.Shagun Matta, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

None appears for the appellant, when the case was called out.

List the matter after four weeks.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.03.13 16:20:59 IST Reason: