Supreme Court - Daily Orders
Chief Works Manager, S.E.R., Kharagpur vs Asst.Commnr.Commercial Taxes,West ... on 12 March, 2015
Bench: Chief Justice, Sudhansu Jyoti Mukhopadhaya, Arun Mishra
ITEM NO.126 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6735/2008
CHIEF WORKS MANAGER, S.E.R., KHARAGPUR Appellant(s)
VERSUS
ASST.COMMNR.COMMERCIAL TAXES,WEST BENGAL Respondent(s)
Date : 12/03/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Mr. B. Krishna Prasad,Adv.(NP)
For Respondent(s) Mr. Anip Sachthey,Adv.
Ms.Shagun Matta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
None appears for the appellant, when the case was called out.
List the matter after four weeks.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.03.13 16:20:59 IST Reason: