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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(a) in The Goa Administrative Tribunal Act, 1965

(a)["...] [Clause (a) of sub-section 2, omitted, (Amendment) Act, 1996 thereafter present clause is inserted by the Goa Administration Tribunal (Amendment) Act, 2001(54 of 2001).] 'Additional President' means the Additional President of the Tribunal."