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[Cites 0, Cited by 0] [Section 74(7)] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(7)(c) in Instructions Relating to Liquor

(c)On the 1st day of each month the Warehouse Officer should submit a statement in the following form of issues to lessee-manager shops so as to reach the Excise Superintendent not later than the 3rd day of the month.