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State of Chattisgarh - Section

Section 4 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

4. Objects.

- The University shall inter alia have the following main objectives : -
(a)to provide a system of Technical & Management Education capable of responding to the changing requirements of technical manpower;
(b)to bring about qualitative improvement in teaching and learning process;
(c)to provide congenial environment for continuing education Consultancy, and Research and Development activities;
(d)to provide for mutual benefits and develop strong links with industry and to provide consultancy and testing services for increase of internal resources of new industries and business organisations and motivate organisations for protection of intellectual property right;
(e)to provide consultancy and testing services to increase the internal resources in industries and business institutions and motivate to protect intellectual property right;
(f)to provide necessary help to the institutions to encourage entrepreneurship amongst students;
(g)to maintain live contact with alumini and develop alumini sponsored programmes;
(h)to seek cooperation from national institutes for innovation in technology;
(i)for developing excellent educational atmosphere and students to keep live contact with institutes of international standard.