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State of Maharashtra - Section

Section 5 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

5.

For the purpose of section 2(34) of the Act, the term "University Department" means a Department maintained by the University or a Department in a College or Post-graduate or Research Institution recognised to be a University Department by the University and includes a Centre of Studies established by the University and designated as a University Department.For the purposes of this Statute, the Centre of Post-Graduate Instruction and Research, Panaji, Goa, the Centre of East African Studies and the Centre of Soviet Studies shall be the University Departments."(The Chancellor has accorded his assent for the above amendment on 2.2.1984).