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Union of India - Section

Section 182 in The Navy (Pay And Allowances) Regulations, 1966

182. For conducting examinations in Hindustani or Hindi.

- The authorised fees admissible to examiners for conducting examinations in Hindustani or Hindi shall be as follows :
Categoryof examiners Rupees
(a)Indiannaval examiners (excluding the supervising officer) appointed onthe special board of examiners convened by the Chief of the NavalStaff for the examinations of Indian Naval Officers, to conductthe Lower Standard and Higher Standard Hindustani or Hindi Testor either of these. Fifty
(b)Indian Naval Commissioned Officer detailed to assist theaforesaid board in the oral test Five
(c)PettyOfficer detailed to assist the aforesaid board in the oral test. Three