Gauhati High Court
Nripen Rajbongshi vs On The Death Sukura Koch on 18 August, 2025
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/10
GAHC010208932023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2816/2023
NRIPEN RAJBONGSHI
S/O NABIN RAJBONGSHI, R/O VILL. GORCHUK, P.S. FATASIL, GUWAHATI
781035, DIST. KAMRUP METRO, ASSAM.
VERSUS
ON THE DEATH SUKURA KOCH,
HIS LEGAL HEIRS BISHYA DAS and ORS
1.1:SI BISHYA DAS
SON OF LATE SUKURA KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
1.2:SRI ROMEN DAS
SON OF LATE SUKURA KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
2:HARI CHARAN DAS @ KOCH
SON OF LATE PETU KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
Page No.# 2/10
3:GOPI NATH DAS
S/O LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA-CHAYANI
P.S. PALASHBARI MIRZA
DIST. KAMRUP
ASSAM.
4:MAURAM DAS
S/O LATE BARIHANA KOCH
R/O VILL. LOCHANA TARAPATI
P.O. TINIALI
5:JAGJIBAN DAS @ TIAKU
GRANDSON OF LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA CHAYANI
PIN -
DIST KAMRUP
ASSAM.
6:HARI DEVI
W/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
7:BALEN SARMA
S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
8:GAUTAM SARMA
S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
Page No.# 3/10
DIST. KAMRUP
ASSAM
Advocate for the Petitioner : MR. T ROY, MRS. B SARKAR
Advocate for the Respondent : ,
Linked Case : I.A.(Civil)/3339/2022
NRIPEN RAJBONGSHI
S/O NABIN RAJBONGSHI
R/O VILL. GORCHUK
P.S. FATASIL
GUWAHATI 781035
DIST. KAMRUP METRO
ASSAM.
VERSUS
SUKURA KOCH and 7 ORS.
S/O LATE PETU KOCH
2:HARI CHARAN DAS @ KOCH
SL. NO. 1 and 2 BOTH ARE SONS OF LATE PETU KOCH
BOTH ARE RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
3:GOPI NATH DAS
S/O LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA-CHAYANI
P.S. PALASHBARI MIRZA
DIST. KAMRUP
ASSAM.
4:MAURAM DAS
S/O LATE BARIHANA KOCH
R/O VILL. LOCHANA TARAPATI
P.O. TINIALI
5:JAGJIBAN DAS @ TIAKU
Page No.# 4/10
GRANDSON OF LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA CHAYANI
PIN -
DIST KAMRUP
ASSAM.
6:HARI DEVI
7:BALEN SARMA
8:GAUTAM SARMA
SL NO. 6 IS THE WIFE AND SL. NO. 7 and 8 ARE THE SONS OF LATE
KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
------------
Advocate for : MS. B SARKAR
Advocate for : appearing for SUKURA KOCH and 7 ORS.
Linked Case : I.A.(Civil)/2817/2023
NRIPEN RAJBONGSHI
S/O NABIN RAJBONGSHI
R/O VILL. GORCHUK
P.S. FATASIL
GUWAHATI 781035
DIST. KAMRUP METRO
ASSAM.
VERSUS
ON THE DEATH SUKURA KOCH
HIS LEGAL HEIRS BISHYA DAS and ORS
1.1:SI BISHYA DAS
Page No.# 5/10
SON OF LATE SUKURA KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
1.2:SRI ROMEN DAS
SON OF LATE SUKURA KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
2:HARI CHARAN DAS @ KOCH
SON OF LATE PETU KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
3:GOPI NATH DAS
S/O LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA-CHAYANI
P.S. PALASHBARI MIRZA
DIST. KAMRUP
ASSAM.
4:MAURAM DAS
S/O LATE BARIHANA KOCH
R/O VILL. LOCHANA TARAPATI
P.O. TINIALI
5:JAGJIBAN DAS @ TIAKU
GRANDSON OF LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA CHAYANI
PIN -
DIST KAMRUP
ASSAM.
Page No.# 6/10
6:HARI DEVI
W/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
7:BALEN SARMA
S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
8:GAUTAM SARMA
S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR. T ROY
Advocate for : appearing for ON THE DEATH SUKURA KOCH
Linked Case : I.A.(Civil)/2818/2023
NRIPEN RAJBONGSHI
S/O NABIN RAJBONGSHI
R/O VILL. GORCHUK
P.S. FATASIL
GUWAHATI 781035
DIST. KAMRUP METRO
ASSAM.
VERSUS
ON THE DEATH OF SUKURA KOCH
HIS LEGAL HEIRS BISHYA DAS and ORS
Page No.# 7/10
1.1:SI BISHYA DAS
SON OF LATE SUKURA KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
1.2:SRI ROMEN DAS
SON OF LATE SUKURA KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
2:HARI CHARAN DAS @ KOCH
SON OF LATE PETU KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
3:GOPI NATH DAS
S/O LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA-CHAYANI
P.S. PALASHBARI MIRZA
DIST. KAMRUP
ASSAM.
4:MAURAM DAS
S/O LATE BARIHANA KOCH
R/O VILL. LOCHANA TARAPATI
P.O. TINIALI
5:JAGJIBAN DAS @ TIAKU
GRANDSON OF LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA CHAYANI
PIN -
Page No.# 8/10
DIST KAMRUP
ASSAM.
6:HARI DEVI
W/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
7:BALEN SARMA
S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
8:GAUTAM SARMA
S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR. T ROY
Advocate for : appearing for ON THE DEATH OF SUKURA KOCH
Linked Case : I.A.(Civil)/3341/2022
NRIPEN RAJBONGSHI
S/O NABIN RAJBONGSHI
R/O VILL. GORCHUK
P.S. FATASIL
GUWAHATI 781035
DIST. KAMRUP METRO
ASSAM.
VERSUS
SUKURA KOCH and 7 ORS.
Page No.# 9/10
S/O LATE PETU KOCH
------------
Advocate for : MS. B SARKAR
Advocate for : appearing for SUKURA KOCH and 7 ORS.
Linked Case : RSA/85/2013
NRIPEN RAJBONGSHI
S/O NABIN RAJBONGSHI
R/O VILL. GORCHUK
P.S. FATASIL
GUWAHATI 781035
DIST. KAMRUP METRO
ASSAM.
VERSUS
SUKURA KOCH and 7 ORS.
2:HARI CHARAN DAS @ KOCH
SL. NO. 1 and 2 BOTH ARE SONS OF LATEPATU KOCH
BOTH ARE RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.
3:GOPI NATH DAS
S/O LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA-CHAYANI
P.S. PALASHBARI MIRZA
DIST. KAMRUP
ASSAM.
4:MAURAM DAS
S/O LATE BARIHANA KOCH
R/O VILL. LOCHANA TARAPATI
P.O. TINIALI
Page No.# 10/10
5:JAGJIBAN DAS @ TIAKU
GRANDSON OF LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA CHAYANI
PIN -
DIST KAMRUP ASSAM.
6:HARI DEVI
7:BALEN SARMA
8:GAUTAM SARMA
SL NO. 6 IS THE WIFE AND SL. NO. 7 and 8 ARE THE SONS OF LATE
KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP ASSAM.
------------
Advocate for : MR. B R DEY
MR.S DEY
Advocate for : MR.R RABHA appearing for SUKURA KOCH and 7 ORS.
BEFORE
HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
18.08.2025 Heard Mr T Roy, the learned counsel appearing for the applicant. Await Service Report in respect of respondent Nos. 1 (a), 1 (b), 2, 3 and 5. The applicant is directed to take steps upon the respondent Nos. 7 and 8 with proper address.
List the matter after 4 (four) weeks.
JUDGE Comparing Assistant