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Gauhati High Court

Nripen Rajbongshi vs On The Death Sukura Koch on 18 August, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                  Page No.# 1/10

GAHC010208932023




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/2816/2023

         NRIPEN RAJBONGSHI
         S/O NABIN RAJBONGSHI, R/O VILL. GORCHUK, P.S. FATASIL, GUWAHATI
         781035, DIST. KAMRUP METRO, ASSAM.

         VERSUS

         ON THE DEATH SUKURA KOCH,
         HIS LEGAL HEIRS BISHYA DAS and ORS

         1.1:SI BISHYA DAS

          SON OF LATE SUKURA KOCH
          RESIDENT OF VILL. SARPARA
          MOUZA CHAYANI
          P.S. PALASBARI MIRZA
          DIST. KAMRUP
          ASSAM.

         1.2:SRI ROMEN DAS

          SON OF LATE SUKURA KOCH
          RESIDENT OF VILL. SARPARA
          MOUZA CHAYANI
          P.S. PALASBARI MIRZA
          DIST. KAMRUP
          ASSAM.

         2:HARI CHARAN DAS @ KOCH
          SON OF LATE PETU KOCH
          RESIDENT OF VILL. SARPARA
          MOUZA CHAYANI
          P.S. PALASBARI MIRZA
          DIST. KAMRUP
         ASSAM.
                                  Page No.# 2/10


3:GOPI NATH DAS

S/O LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA-CHAYANI
P.S. PALASHBARI MIRZA
DIST. KAMRUP
ASSAM.

4:MAURAM DAS

S/O LATE BARIHANA KOCH
R/O VILL. LOCHANA TARAPATI
P.O. TINIALI

5:JAGJIBAN DAS @ TIAKU

GRANDSON OF LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA CHAYANI
PIN -
DIST KAMRUP
ASSAM.

6:HARI DEVI
W/O LATE KAMALESWAR SARMA
 R/O VILL. KOCHPARA
 MOUZA-CHAYANI
 PIN
 DIST. KAMRUP
ASSAM.

7:BALEN SARMA

S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.

8:GAUTAM SARMA

S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
                                                               Page No.# 3/10

             DIST. KAMRUP
             ASSAM

Advocate for the Petitioner   : MR. T ROY, MRS. B SARKAR

Advocate for the Respondent : ,

             Linked Case : I.A.(Civil)/3339/2022

            NRIPEN RAJBONGSHI
            S/O NABIN RAJBONGSHI
            R/O VILL. GORCHUK
            P.S. FATASIL
            GUWAHATI 781035
            DIST. KAMRUP METRO
            ASSAM.


             VERSUS

            SUKURA KOCH and 7 ORS.
            S/O LATE PETU KOCH

            2:HARI CHARAN DAS @ KOCH
            SL. NO. 1 and 2 BOTH ARE SONS OF LATE PETU KOCH
             BOTH ARE RESIDENT OF VILL. SARPARA
             MOUZA CHAYANI
             P.S. PALASBARI MIRZA
             DIST. KAMRUP
            ASSAM.

             3:GOPI NATH DAS

            S/O LATE BARIHANA KOCH
            R/O VILL. SARPARA
            MOUZA-CHAYANI
            P.S. PALASHBARI MIRZA
            DIST. KAMRUP
            ASSAM.

             4:MAURAM DAS

            S/O LATE BARIHANA KOCH
            R/O VILL. LOCHANA TARAPATI
            P.O. TINIALI

             5:JAGJIBAN DAS @ TIAKU
                                                             Page No.# 4/10


GRANDSON OF LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA CHAYANI
PIN -
DIST KAMRUP
ASSAM.

6:HARI DEVI


7:BALEN SARMA



8:GAUTAM SARMA

SL NO. 6 IS THE WIFE AND SL. NO. 7 and 8 ARE THE SONS OF LATE
KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
------------
Advocate for : MS. B SARKAR
Advocate for : appearing for SUKURA KOCH and 7 ORS.



Linked Case : I.A.(Civil)/2817/2023

NRIPEN RAJBONGSHI

S/O NABIN RAJBONGSHI
R/O VILL. GORCHUK
P.S. FATASIL
GUWAHATI 781035
DIST. KAMRUP METRO
ASSAM.


VERSUS

ON THE DEATH SUKURA KOCH
HIS LEGAL HEIRS BISHYA DAS and ORS

1.1:SI BISHYA DAS
                                  Page No.# 5/10


SON OF LATE SUKURA KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.

1.2:SRI ROMEN DAS

SON OF LATE SUKURA KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.

2:HARI CHARAN DAS @ KOCH
SON OF LATE PETU KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.

3:GOPI NATH DAS

S/O LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA-CHAYANI
P.S. PALASHBARI MIRZA
DIST. KAMRUP
ASSAM.

4:MAURAM DAS

S/O LATE BARIHANA KOCH
R/O VILL. LOCHANA TARAPATI
P.O. TINIALI

5:JAGJIBAN DAS @ TIAKU

GRANDSON OF LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA CHAYANI
PIN -
DIST KAMRUP
ASSAM.
                                                         Page No.# 6/10


6:HARI DEVI
W/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.

7:BALEN SARMA

S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.

8:GAUTAM SARMA

S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR. T ROY
Advocate for : appearing for ON THE DEATH SUKURA KOCH



Linked Case : I.A.(Civil)/2818/2023

NRIPEN RAJBONGSHI

S/O NABIN RAJBONGSHI
R/O VILL. GORCHUK
P.S. FATASIL
GUWAHATI 781035
DIST. KAMRUP METRO
ASSAM.


VERSUS

ON THE DEATH OF SUKURA KOCH
HIS LEGAL HEIRS BISHYA DAS and ORS
                                  Page No.# 7/10


1.1:SI BISHYA DAS

SON OF LATE SUKURA KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.

1.2:SRI ROMEN DAS

SON OF LATE SUKURA KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.

2:HARI CHARAN DAS @ KOCH
SON OF LATE PETU KOCH
RESIDENT OF VILL. SARPARA
MOUZA CHAYANI
P.S. PALASBARI MIRZA
DIST. KAMRUP
ASSAM.

3:GOPI NATH DAS

S/O LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA-CHAYANI
P.S. PALASHBARI MIRZA
DIST. KAMRUP
ASSAM.

4:MAURAM DAS

S/O LATE BARIHANA KOCH
R/O VILL. LOCHANA TARAPATI
P.O. TINIALI

5:JAGJIBAN DAS @ TIAKU

GRANDSON OF LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA CHAYANI
PIN -
                                                            Page No.# 8/10

DIST KAMRUP
ASSAM.

6:HARI DEVI
W/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.

7:BALEN SARMA

S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.

8:GAUTAM SARMA

S/O LATE KAMALESWAR SARMA
R/O VILL. KOCHPARA
MOUZA-CHAYANI
PIN
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR. T ROY
Advocate for : appearing for ON THE DEATH OF SUKURA KOCH



Linked Case : I.A.(Civil)/3341/2022

NRIPEN RAJBONGSHI
S/O NABIN RAJBONGSHI
R/O VILL. GORCHUK
P.S. FATASIL
GUWAHATI 781035
DIST. KAMRUP METRO
ASSAM.


VERSUS

SUKURA KOCH and 7 ORS.
                                                       Page No.# 9/10

S/O LATE PETU KOCH


------------
Advocate for : MS. B SARKAR
Advocate for : appearing for SUKURA KOCH and 7 ORS.



Linked Case : RSA/85/2013

NRIPEN RAJBONGSHI
S/O NABIN RAJBONGSHI
R/O VILL. GORCHUK
P.S. FATASIL
GUWAHATI 781035
DIST. KAMRUP METRO
ASSAM.


VERSUS

SUKURA KOCH and 7 ORS.


2:HARI CHARAN DAS @ KOCH
SL. NO. 1 and 2 BOTH ARE SONS OF LATEPATU KOCH
 BOTH ARE RESIDENT OF VILL. SARPARA
 MOUZA CHAYANI
 P.S. PALASBARI MIRZA
 DIST. KAMRUP
ASSAM.

3:GOPI NATH DAS

S/O LATE BARIHANA KOCH
R/O VILL. SARPARA
MOUZA-CHAYANI
P.S. PALASHBARI MIRZA
DIST. KAMRUP
ASSAM.

4:MAURAM DAS

S/O LATE BARIHANA KOCH
R/O VILL. LOCHANA TARAPATI
P.O. TINIALI
                                                                             Page No.# 10/10

             5:JAGJIBAN DAS @ TIAKU

             GRANDSON OF LATE BARIHANA KOCH
             R/O VILL. SARPARA
             MOUZA CHAYANI
             PIN -
             DIST KAMRUP ASSAM.

             6:HARI DEVI

             7:BALEN SARMA

             8:GAUTAM SARMA

             SL NO. 6 IS THE WIFE AND SL. NO. 7 and 8 ARE THE SONS OF LATE
             KAMALESWAR SARMA
             R/O VILL. KOCHPARA
             MOUZA-CHAYANI
             PIN
             DIST. KAMRUP ASSAM.
             ------------
             Advocate for : MR. B R DEY
             MR.S DEY
             Advocate for : MR.R RABHA appearing for SUKURA KOCH and 7 ORS.



                                        BEFORE
                 HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
                                            ORDER

18.08.2025 Heard Mr T Roy, the learned counsel appearing for the applicant. Await Service Report in respect of respondent Nos. 1 (a), 1 (b), 2, 3 and 5. The applicant is directed to take steps upon the respondent Nos. 7 and 8 with proper address.

List the matter after 4 (four) weeks.

JUDGE Comparing Assistant