Delhi High Court - Orders
Sukhbir Chand And Ors vs Union Of India And Ors on 22 August, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-31 to 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10328/2019 & CM APPL.42564/2019
SUKHBIR CHAND AND ORS. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Yeeshu Jain, Standing
Counsel (LAC) with Ms. Jyoti
Tyagi, Advocate for R-1/LAC.
Ms. Mrilanini Sengupta and Ms.
Aditi Warrier, Advocates for
R-3/DDA.
32
+ W.P.(C) 1966/2018
BIJENDER SINGH ..... Petitioner
Through: None.
versus
LAND ACQUISITION COLLECTOR/ADM
& ANR ..... Respondents
Through: Mr. Sanjay Kumar Pathak, Mr.
Sunil Kumar Jha, Mr. M.S. Akhtar
and Ms. Rini V. Tigga, Advocates
for R-1 & R-2.
Signature Not Verified
W.P.(C) 10328/2019, W.P.(C) 1966/2018, W.P.(C) 11446/2016
Digitally Signed W.P.(C) 5143/2015 & W.P.(C) 6617/2015 Page 1 of 3
By:DURGESH NANDAN
Signing Date:25.08.2022
14:35:36
33
+ W.P.(C) 11446/2016
MEENA MAM & ORS ..... Petitioners
Through: None.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Siddharth Panda, Advocate
for R-1 & R-2.
Mr. Arun Birbal, Advocate for R-
3/DDA.
Mr. Gautam Narayan, ASC
(GNCTD) with Ms. Pragya,
Advocate for R-4/PWD.
34
+ W.P.(C) 5143/2015
H.N. SHARMA & ANR ..... Petitioner
Through: None.
versus
THE LT. GOVERNOR, GOVT. OF NCT OF DELHI
& ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing
Counsel (LAC) with Ms. Jyoti
Tyagi, Advocate for R-1.
Ms. Mrinalini Sengupta, Advocate
with Ms. Aditi Warrier, Advocate
for R-2/DDA.
Signature Not Verified
W.P.(C) 10328/2019, W.P.(C) 1966/2018, W.P.(C) 11446/2016
Digitally Signed W.P.(C) 5143/2015 & W.P.(C) 6617/2015 Page 2 of 3
By:DURGESH NANDAN
Signing Date:25.08.2022
14:35:36
35
+ W.P.(C) 6617/2015
SHATABDI BUILDERS & PROMOTERS
PVT. LTD. ..... Petitioner
Through: Mr. Setu Niket and Ms. Esha
Mazumdar, Advocates.
versus
LT. GOVERNOR OF DELHI & ORS ..... Respondents
Through: Mr. Yeeshu Jain, Standing
Counsel (LAC) with Ms. Jyoti
Tyagi, Advocate for R-3 & R-4.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 22.08.2022 Renotify on 20.12.2022.
SIDDHARTH MRIDUL, J AMIT SHARMA, J AUGUST 22, 2022 dn Click here to check corrigendum, if any Signature Not Verified W.P.(C) 10328/2019, W.P.(C) 1966/2018, W.P.(C) 11446/2016 Digitally Signed W.P.(C) 5143/2015 & W.P.(C) 6617/2015 Page 3 of 3 By:DURGESH NANDAN Signing Date:25.08.2022 14:35:36