Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(ii) in The Haryana Municipal Citizens' Participation Act, 2008 (ii)to be informed by the ward committee about every decision concerning the area and the rationale of such decisions made by the ward committee or the Government;
