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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(k) in The Sikkim Non-Biodegradable Garbage (Control) Act, 1997

(k)"Public Analyst" means the person appointed or recognized to be the Government Analyst, in relation to any environmental laboratory established or recognized, under the provisions of the Environment (Protection) Act, 1986; and