Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 152 in The Howrah Improvement Act, 1956 152. Printing and sale of copies of rules. - The Chairman shall cause all rules mentioned in the foregoing section to be printed and copies to be supplied to any applicant on payment of a fee of [one rupee] [Words substituted for the words 'two annas' by W.B. Act 43 of 1983.] for each copy.
