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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(6)(ii) in Andhra Pradesh Agricultural University Act, 1963

(ii)the service rendered by any such teacher or other employee under the Government or the Osmania University as the case may be, upto the date notified as aforesaid shall be deemed to be service under the University and he shall be entitled to count that service for the purpose of increments, leave, pension or provident fund and gratuity.]