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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(6) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(6)He shall be responsible for the proper scrutiny of personal research work of Heads of Departments, Professors, Associate Professors/Readers, Assistant Professors, Senior Research Assistants and Junior Research Assistants through the concerned Associate Deans and Heads of Departments and approve the same. He shall evaluate and supervise the work done by them, from time to time, and keep the concerned Directors and the Vice-Chancellor informed about it.