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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(4)(b) in Karnataka Secondary Education Examination Board Act, 1966

(b)one [Deputy Director of Public Instruction] [Substituted by Act 19 of 1977 w.e.f. 28.7.1977.] designated by the State Government;