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Supreme Court - Daily Orders

Amudhavalli vs Hdfc Ergo General Insurance Co. Ltd. on 3 December, 2020

     ITEM NO.15                           REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
     SECTION XII

                                     S U P R E M E C O U R T O F                I N D I A
                                             RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                               No(s).     6117/2020

     AMUDHAVALLI & ORS.                                                                 Petitioner(s)

                                                            VERSUS

     HDFC ERGO GENERAL INSURANCE CO. LTD. & ORS.                                        Respondent(s)


         IA No. 33603/2020 - EXEMPTION FROM FILING O.T.)

     Date : 03-12-2020 These matters were called on for hearing today.



     For Petitioner(s)
                                            Mr. Vikas Singh Jangra, AOR

     For Respondent(s)
                                            Mr. P. Srinivasan, Adv.
                                            Mr. Rajeev Maheshwaranand Roy, AOR

               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Service is complete on respondent No.1 on 16.3.2020. Vakalatnama has been filed on 27.7.2020. However, counter affidavit has not been filed till today. Ld. Counsel for the said respondent seeks four weeks’ time to file counter affidavit. Granted, as last opportunity.

Service is complete on respondent Nos.2 to 4 but none has entered appearance.

Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether Signature Not Verified counter affidavit is filed or not as further opportunity stands Digitally signed by Anil Laxman Pansare Date: 2020.12.04 declined.

13:17:45 IST Reason:

ANIL LAXMAN PANSARE Registrar