Section 37(3)(ii) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

(ii)in the case of a rule made with reference to clause (b) of sub-section (2), with fine which may extend to five thousand rupees;

Legal Document View