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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(a) in The M.P. Industrial Relations Act, 1960

(a)a change in any standing order made except in accordance with the provisions of [the Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 (No. 26 of 1961);] [Substituted by M.P. Act No. 4 of 1963.]