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Madhya Pradesh High Court

Chaitram Maywade vs The State Of Madhya Pradesh on 22 January, 2018

         THE HIGH COURT OF MADHYA PRADESH
                    WP-4076-2009
            (CHAITRAM MAYWADE Vs THE STATE OF MADHYA PRADESH)


1
Jabalpur, Dated : 22-01-2018
      Parties through their respective counsel.
      As a last indulgence further a week's time is granted to the
learned counsel for the respondents to argue the matter.

List in the next week.

(SUBODH ABHYANKAR) JUDGE kundan