Madhya Pradesh High Court
Chaitram Maywade vs The State Of Madhya Pradesh on 22 January, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-4076-2009
(CHAITRAM MAYWADE Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 22-01-2018
Parties through their respective counsel.
As a last indulgence further a week's time is granted to the
learned counsel for the respondents to argue the matter.
List in the next week.
(SUBODH ABHYANKAR) JUDGE kundan