Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(1) in Faridabad Complex Administration Building Rules, 1989 (1)The building plan or plans shall be drawn to a scale not less than given below :-(i)1:50 for plots up to 1000 square metres in size.(ii)1:100 for plots over 1000 square metres.
