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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(c) in The M.P. Panchayat Nirvachan Niyam, 1995

(c)every election of a member of a Zila Panchayat, by affixing a notice in Form 26-C on the notice board in the office of the Zila Panchayat and in the office of the District Election Officer.