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State of Assam - Section

Section 11 in The Assam Higher Secondary Education Act, 1984

11. Quorum : Proceedings not invalidated by reason of vacancies.

- (i) Nine members of the Council shall form a quorum for a meeting of the Council.
(ii)Subject to the provisions contained in sub-clause (i) no act or proceedings of the Council shall be invalid merely by reason of the existence of any vacancy among the meetings of the Council.