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Himachal Pradesh High Court

Khem Chand vs . Kanta Devi & Ors. on 27 April, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Khem Chand vs. Kanta Devi & ors.

RSA No.401 of 2018 27.4.2023 Present: Mr. G.R. Palsra, Advocate, for the appellant.

.

None for the respondents.

For the reasons stated in the application, the same is allowed and disposed of accordingly.

As prayed for, list on 16th May, 2023.

                                                           Jyotsna Rewal Dua
                         r                                       Judge

            27th April, 2023
            (CS)








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