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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(g) in The Maharashtra Public Records Act, 2005

(g)"public records" includes,
(i)any document, manuscript and file;
(ii)any microfilm, microfiche and facsimile copy of a document;
(iii)any reproduction of image or images embodied in such microfilm (whether enlarged or not); and
(iv)any other material produced by a computer or by any other device,