Madhya Pradesh High Court
Sushil Kumar Tiwari vs The State Of Madhya Pradesh on 29 January, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-1627-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 1627 of 2023 (SUSHIL KUMAR TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 29-01-2025 Shri Dileep Pandey - Advocate for petitioners. Ms. Ankita Khare - Panel Lawyer for State.
Counsel appearing for the State prays for and is granted four weeks' time to file reply in the matter.
List the matter after two weeks.
(VISHAL MISHRA) JUDGE THK Signature Not Verified Signed by: TAJAMMUL HUSSAIN KHAN Signing time: 30-01-25 11:00:05 AM