Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 22 in Kerala Road Safety Authority Act, 2007 22. Accounts. - The accounts of the Fund shall be maintained by the Road Safety Commissioner in such manner, as may be prescribed.
