Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 24 in The Orissa Government Land Settlement Rules, 1983

24. Clarification of doubts - (1) Doubts arising or clarifications needed about provisions made in the Schedule shall be referred to Government in the Revenue Department for decision.

(2)In case of any point of reference relating to the approved master plan, the clarifications shall be issued after consultation with the Urban Development Department.