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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)The clinical establishment shall generate and maintain a referral register as a part of mandatory record keeping containing particulars like Serial Number; name and registration number of patient; name, address and signature of the patient party to whom the discharge/transfer certificate along with the custody of patient is handed over, her relation with the patient; date and time of referral etc. and any such particulars as may be notified.