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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(ii) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(ii)The Commission shall determine transmission and wheeling charges payable to State Transmission Utility (STU)/Transmission Licensee and wheeling charges payable to Distribution Licensee(s) by open access customers on full cost basis as part of tariff under Section 61, 62 and 86 of the Act.