Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(g) in The Gujarat Metropolitan Planning Committees Act, 2008 (g)"panchayat" means a village panchayat as defined in clause (30) of section 2 of the Gujarat Panchayats Act, 1993 (Gujarat 18 of 1993);
