Bombay High Court
Ali Akbar Jafari vs Vabiz Dara Khambata Alias Mrs. Vabiz ... on 20 January, 2026
Author: N.J.Jamadar
Bench: N.J.Jamadar
67 cra 538 of 2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO.538 OF 2025
Ali Akbar Jafari ... Applicant
versus
Vabiz Dara Khambata and Anr. ... Respondents
WITH
CIVIL REVISION APPLICATION NO.539 OF 2025
WITH
CIVIL REVISION APPLICATION NO.540 OF 2025
Mr. Sideshwar N. Biradar, for Applicants in all matters.
Mr. Ajay Jaybhay, for Respondent No.1.
CORAM: N.J.JAMADAR, J.
DATE : 20 JANUARY 2026
P.C.
1. Mentioned out of turn.
2. Stand over to 3 February 2026.
3. Learned Counsel for the Respondent No.1 submits that the earlier statement would continue to operate.
4. The statement is accepted.
( N.J.JAMADAR, J. ) SSP 1/1 Signed by: S.S.Phadke Designation: PS To Honourable Judge Date: 21/01/2026 10:55:23