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Bombay High Court

Ali Akbar Jafari vs Vabiz Dara Khambata Alias Mrs. Vabiz ... on 20 January, 2026

Author: N.J.Jamadar

Bench: N.J.Jamadar

                                                                                     67 cra 538 of 2025.doc

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION
                                      CIVIL REVISION APPLICATION NO.538 OF 2025

                      Ali Akbar Jafari                                  ...      Applicant
                            versus
                      Vabiz Dara Khambata and Anr.                      ...        Respondents
                                                        WITH
                                      CIVIL REVISION APPLICATION NO.539 OF 2025
                                                        WITH
                                      CIVIL REVISION APPLICATION NO.540 OF 2025

                      Mr. Sideshwar N. Biradar, for Applicants in all matters.
                      Mr. Ajay Jaybhay, for Respondent No.1.

                                           CORAM:       N.J.JAMADAR, J.
                                           DATE :       20 JANUARY 2026
                      P.C.

1. Mentioned out of turn.

2. Stand over to 3 February 2026.

3. Learned Counsel for the Respondent No.1 submits that the earlier statement would continue to operate.

4. The statement is accepted.

( N.J.JAMADAR, J. ) SSP 1/1 Signed by: S.S.Phadke Designation: PS To Honourable Judge Date: 21/01/2026 10:55:23