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[Cites 0, Cited by 1] [Section 55(2)] [Section 55] [Entire Act]

NCT Delhi - Subsection

Section 55(2)(g) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(g)regulate the marketing of notified agricultural produce in the market area and the market, and the weighment, delivery of and payment for, such agricultural produce;