Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80PA(2)] [Section 80PA] [Entire Act] Union of India - Subsection Section 80PA(2)(iii) in The Income Tax Act, 1961 (iii)"Producer Company" shall have the meaning assigned to it in clause (l) of section 581A of the Companies Act, 1956.]