Karnataka High Court
Smt Thimmamma vs M/S New India Assurance Co Ltd on 9 February, 2012
Author: Subhash B.Adi
Bench: Subhash B.Adi
(7ST TTT es MANEREAAINOS, FENGET WUE WEF RAKNAIAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH CO DATED THIS THE OSTH DAY OF FEB: " ae 4 yo2rs, my yy -- Ree we ghee og pe Say : THE HON'BLE MR.JUSTICE SUBHASH 5 AD? . nts +45 ts st oe Ba NMLUF A.NO.1S9 a8 3/201) (MW AGED 61 YEARS _ R/AT NO.309, 137 CRC 188, SRI.GANGADHARAIAR : 1, M/S. NEW / INDIA ASSU ANC] CO. LTD., BH. ROA REP ; "BY ITS MA 'NAGER. "2. MRCP PRAZASH a ' RE PUTTAIAH ; , MAJIC [BR EN AGS MAYASABDRA, TURK KUR SESTRICT. . RESPONDENTS Be SRLM.¥. SRIKANTH, ADV.) go '¥: HIS MFA IS FILED U/S ACT AGAINST TE JUDGMENT AND AWARD DATE ED: 7.8.2010 PASSED iy Mvc HO. o22 5/26 308 ON THE FILE O JUDGE, Ce OURT ¢ OF SMALL : BANGA AGRE, PARTL\ ¥ ALL OWING "THE CLAIM PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF COMPENSATION, Se & oe a es Soe op " " on ae Loon o ¢ Se aes ot, es ge oe, ol passed % bi ae xe fract H9IH VOIVIVNUVH dO LYNOD HOIH VIVLVNUVY 4O LINO HOIH WIVEVNVY dn InAnA unt wuss Batty, ane ° on iat a ee H,* wae "ng % nah £ Sh ey Bi. ee -
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