Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(xvii) in The Orissa Municipal Corporation Act, 2003

(xvii)the furtherance of educational objects including establishment, maintenance and improvement of schools and colleges and hostels therefor and the making of grants to educational institutions;